Repealing and Amending Act, 2017
निरसन और संशोधन अधिनियम, 2018
Act to repeal certain enactments and to amend certain other enactments.
- Act number
- Act 2 of 2018
- Year
- 2018
- Enacted on
- 05-01-2018
- In force from
- 5-January-2018
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Repealing and Amending Act, 2017 section by section on LawLens.
Official source: India Code