Antiquities and Art Treasures Act, 1972
पुरावशेष तथा बहुमूल्य कलाकृति अधिनियम, 1972
An Act to regulate the export trade in antiquities and art treasures, to provide for the prevention of smuggling of, and fraudulent dealings in, antiquities, to provide for the compulsory acquisition of antiquities and art treasures for preservation in public places and to provide for certain other matters connected therewith or incidental or ancillary thereto.
- Act number
- Act 52 of 1972
- Year
- 1972
- Enacted on
- 09-09-1972
- In force from
- 05-04-1976
- Jurisdiction
- Central Act (India)
- Subjects
- Customs And Foreign Trade
Read the full text of Antiquities and Art Treasures Act, 1972 section by section on LawLens.
Official source: India Code