Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
तस्कर और विदेशी मुद्रा छलसाधक (सम्पत्ति समपहरण) अधिनियम, 1976
An Act to provide for the forfeiture of illegally acquired properties of smugglers and foreign exchange manipulators and for matters connected therewith or incidental thereto.
- Act number
- Act 13 of 1976
- Year
- 1976
- Enacted on
- 25-01-1976
- In force from
- 05-11-1975
- Jurisdiction
- Central Act (India)
- Subjects
- Money Laundering And Anti Corruption, Customs And Foreign Trade
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Official source: India Code