Indian Forest Act, 1927
भारतीय वन अधिनियम, 1927
An Act to consolidate the law relating to forests, the transit of forest-produce and the duty leviable on timber and other forest-produce.
- Act number
- Act 16 of 1927
- Year
- 1927
- Enacted on
- 21-09-1927
- In force from
- 21-09-1927
- Jurisdiction
- Central Act (India)
- Subjects
- Environment Forests And Wildlife
Read the full text of Indian Forest Act, 1927 section by section on LawLens.
Official source: India Code