Labour Laws (Simplification of Procedure for Furnishing Returns and Maintaining Registers by certain Establishments) Act, 1988

श्रम विधि (विवरणी देने और रजिस्टररखने के लिए प्रक्रिया का सरलीकरण)अधिनियम, 1988

An Act to provide for the exemption of employers in relation to establishments employing a small number of persons from furnishing returns and maintaining registers under certain labour laws.

Act number

Act 51 of 1988

Year

1988

Enacted on

24-09-1988

In force from

01-05-1989

Jurisdiction

Central Act (India)

Subjects

Labour And Employment

Read the full text of Labour Laws (Simplification of Procedure for Furnishing Returns and Maintaining Registers by certain Establishments) Act, 1988 section by section on LawLens.

Official source: India Code