Seaward Artillery Practice Act, 1949
सागर-दिशा तोप अभ्यास अधिनियम,1949
An Act to provide facilities for carrying out seaward artillery practice.
- Act number
- Act 8 of 1949
- Year
- 1949
- Enacted on
- 17-02-1949
- In force from
- 17-02-1949
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Seaward Artillery Practice Act, 1949 section by section on LawLens.
Official source: India Code