Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015

काला धन (अप्रकटित विदेशी आय और आस्तिअ) और कर अधिरोपण अधिनियम, 2015

An Act to make provisions to deal with the problem of the Black money that is undisclosed foreign income and assets, the procedure for dealing with such income and assets and to provide for imposition of tax on any undisclosed foreign income and asset held outside India and for matters connected therewith or incidental thereto.

Act number

Act 22 of 2015

Year

2015

Enacted on

26-05-2015

In force from

01-04-2016

Jurisdiction

Central Act (India)

Subjects

Taxation

Read the full text of Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015 section by section on LawLens.

Official source: India Code