Charitable and Religious Trusts Act, 1920
पूर्त और धार्मिक न्यास अधिनियम, 1920
An Act to provide more effectual control over the administration of Charitable and Religious Trusts.
- Act number
- Act 14 of 1920
- Year
- 1920
- Enacted on
- 20-03-1920
- In force from
- 20-03-1920
- Jurisdiction
- Central Act (India)
- Subjects
- Trusts
Read the full text of Charitable and Religious Trusts Act, 1920 section by section on LawLens.
Official source: India Code