Commercial Documents Evidence Act, 1939
वाणिज्यिक दस्तावेज साक्ष्य अधिनियम,1939
An Act to amend the Law of Evidence with respect to certain commercial documents.
- Act number
- Act 30 of 1939
- Year
- 1939
- Enacted on
- 26-09-1939
- In force from
- 26-09-1939
- Jurisdiction
- Central Act (India)
- Subjects
- Evidence Law
Read the full text of Commercial Documents Evidence Act, 1939 section by section on LawLens.
Official source: India Code