Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

आधार (वित्तीय और अन्यक सहायिकियों, प्रसुविधाओं और सेवाओं का लक्ष्यिित परिदान) अधिनियम,2016

An Act to provide for, as a good governance, efficient, transparent, and targeted delivery of subsidies, benefits and services, the expenditure for which is incurred from the Consolidated Fund of India, to individuals residing in India through assigning of unique identity numbers to such individuals and for matters connected therewith or incidental thereto.

Act number

Act 18 of 2016

Year

2016

Enacted on

25-03-2016

In force from

12-09-2016

Jurisdiction

Central Act (India)

Subjects

Administrative Law, Information Technology And Data Protection, Social Welfare

Read the full text of Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 section by section on LawLens.

Official source: India Code