Bengal Land Revenue Sales Act, 1859
An Act to improve the law relating to sales of Land for arrears of Revenue in the Lower Provinces under the Bengal Presidency.
- Act number
- Act 11 of 1859
- Year
- 1859
- Enacted on
- 04-05-1859
- In force from
- 4 May 1859
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance, Land And Property, Taxation
Read the full text of Bengal Land Revenue Sales Act, 1859 section by section on LawLens.
Official source: India Code