Foreign Marriage Act, 1969
विदेशीय विवाह अधिनियम, 1969
An Act to make provision relating to marriages of citizens of India outside India.
- Act number
- Act 33 of 1969
- Year
- 1969
- Enacted on
- 31-08-1969
- In force from
- 31-08-1969
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Foreign Marriage Act, 1969 section by section on LawLens.
Official source: India Code