National Forensic Sciences University Act, 2020
राष्ट्रीय न्यायालयिक विज्ञान विश्वविद्यालय अधिनियम, 2020
An Act to establish and declare an institution to be known as the National Forensic Sciences University as an institution of national importance to facilitate and promote studies and research and to achieve excellence in the field of forensic science in conjunction with applied behavioural science studies, law, criminology and other allied areas and technology and other related fields, and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 32 of 2020
- Year
- 2020
- Enacted on
- 28-09-2020
- In force from
- 01-10-2020
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of National Forensic Sciences University Act, 2020 section by section on LawLens.
Official source: India Code