Manipur (Village Authorities in Hill Areas) Act, 1956

An Act to consolidate and amend the law relating to the constitution and functions of Village Authorities in the hill areas of the Union territory of Manipur.

Act number

Act 80 of 1956

Year

1956

Enacted on

22-12-1956

In force from

18-04-1957

Jurisdiction

Central Act (India)

Subjects

Administrative Law

Read the full text of Manipur (Village Authorities in Hill Areas) Act, 1956 section by section on LawLens.

Official source: India Code