Sick Textile Undertakings (Nationalisation) Act, 1974

रुग्‍ण कपड़ा-उपक्रम (राष्‍ट्रीयकरण) अधिनियम, 1974

An Act to provide for the acquisition and transfer of the sick textile undertakings, and the right, title and interest of the owners in respect of the sick textile undertakings, specified in the First Schedule with a view to re-organising and rehabilitating such sick textile undertakings so as to subserve the interests of the general public by the augmentation of the production and distribution, at fair prices, of different verieties of cloth and yarn, and for matters connected therewith or incidental thereto.

Act number
Act 57 of 1974
Year
1974
Enacted on
21-12-1974
In force from
01-04-1974
Jurisdiction
Central Act (India)
Subjects
Administrative Law

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Official source: India Code