Oilfields (Regulation and Development) Act, 1948
An Act to provide for the regulation of oilfields and for the development of mineral oil resources.
- Act number
- Act 53 of 1948
- Year
- 1948
- Enacted on
- 08-09-1948
- In force from
- 25-10-1949
- Jurisdiction
- Central Act (India)
- Subjects
- Mines And Minerals
Read the full text of Oilfields (Regulation and Development) Act, 1948 section by section on LawLens.
Official source: India Code