Delivery of Books and Newspapers (Public Libraries) Act, 1954

पुस्‍तक और समाचारपत्र परिदान (सार्वजनिक पुस्‍तकालय) अधिनियम, 1954

An Act to provide for delivery of books to the National Library and other public libraries.

Act number
Act 27 of 1954
Year
1954
Enacted on
20-05-1954
In force from
20-05-1954
Jurisdiction
Central Act (India)
Subjects
Education

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Official source: India Code