Prisoners Act, 1900
An Act to consolidate the law relating to Prisoners confined by order of a Court.
- Act number
- Act 3 of 1900
- Year
- 1900
- Enacted on
- 02-02-1900
- In force from
- 02-02-1900
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law
Read the full text of Prisoners Act, 1900 section by section on LawLens.
Official source: India Code