Multimodal Transportation of Goods Act, 1993
माल बहुविध परिवहन अधिनियम, 1993
An Act to provide for the regulation of the multimodal transportation of goods, from any place in India to a place outside India, on the basis of a multimodal transport contract and for matters connected therewith or incidental thereto.
- Act number
- Act 28 of 1993
- Year
- 1993
- Enacted on
- 02-04-1993
- In force from
- 16-10-1992
- Jurisdiction
- Central Act (India)
- Subjects
- Contracts And Commercial Law
Read the full text of Multimodal Transportation of Goods Act, 1993 section by section on LawLens.
Official source: India Code