Airports Economic Regulatory Authority of India Act, 2008
भारतीय विमानपत्तन आर्थिक विनियामकप्राधिकरण अधिनियम, 2008
An Act to provide for the establishment of an Airports Economic Regulatory Authority to regulate tariff and other charges for the aeronautical services rendered at airports and to monitor performance standards of airports and also to establish Appellate Tribunal to adjudicate disputes and dispose of appeals and for matters connected therewith or incidental thereto.
- Act number
- Act 27 of 2008
- Year
- 2008
- Enacted on
- 05-12-2008
- In force from
- 01-01-2009
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Airports Economic Regulatory Authority of India Act, 2008 section by section on LawLens.
Official source: India Code