Jallianwala Bagh National Memorial Act, 1951
जलियांवाला बाग राष्ट्रीनय स्मारक अधिनियम,1951
An Act to provide for the erection and management of a National Memorial to perpetuate the memory of those killed or wounded on the 13th day of April, 1919, in Jallianwala Bagh.
- Act number
- Act 25 of 1951
- Year
- 1951
- Enacted on
- 01-05-1951
- In force from
- 01-05-1951
- Jurisdiction
- Central Act (India)
- Subjects
- Trusts
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Official source: India Code