Prize Competitions Act, 1955
पुरस्कार प्रतियोगिता अधिनियम, 1955
An Act to provide for the control and regulation of prize competitions.
- Act number
- Act 42 of 1955
- Year
- 1955
- Enacted on
- 22-10-1955
- In force from
- 01-04-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law
Read the full text of Prize Competitions Act, 1955 section by section on LawLens.
Official source: India Code