Richardson and Cruddas Limited (Acquisition and Transfer of Undertaking) Act, 1972

रिचर्डसन एंड क्रूडास लिमिटेड (उपक्रम का अर्जन और अंतरण), अधिनियम 1972

An Act to provide for the acquisition and transfer of the undertaking of the Richardson and Cruddas Limited, for the reconstruction of the register of its members and for matters connected therewith or incidental thereto.

Act number

Act 78 of 1972

Year

1972

Enacted on

30-12-1972

In force from

31-03-1973

Jurisdiction

Central Act (India)

Subjects

Companies And Corporate Law

Read the full text of Richardson and Cruddas Limited (Acquisition and Transfer of Undertaking) Act, 1972 section by section on LawLens.

Official source: India Code