Usurious Loans Act, 1918
अतिब्याज उधार अधिनियम,1918
It is expedient to give additional powers to Court to deal in certain cases with usurious loans of money or in kind;
- Act number
- Act 10 of 1918
- Year
- 1918
- Enacted on
- 22-03-1918
- In force from
- 22-03-1918
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
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Official source: India Code