Inland Waterways Authority of India Act, 1985
भारतीय अंतर्देशीय जलमार्ग प्राधिकरण अधिनियम,1985
An Act to provide for the constitution of an Authority for the regulation and development of inland waterways for purposes of shipping and navigation and for matters connected therewith or incidental thereto.
- Act number
- Act 82 of 1985
- Year
- 1985
- Enacted on
- 30-12-1985
- In force from
- 27-10-1986
- Jurisdiction
- Central Act (India)
- Subjects
- Shipping And Maritime Law
Read the full text of Inland Waterways Authority of India Act, 1985 section by section on LawLens.
Official source: India Code