Central Excise Act, 1944
An Act to consolidate and amend the law relating to central duties of excise 2* * *
- Act number
- Act 1 of 1944
- Year
- 1944
- Enacted on
- 24-02-1944
- In force from
- 28-02-1944
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Central Excise Act, 1944 section by section on LawLens.
Official source: India Code