Indian Wireless Telegraphy Act, 1933
An Act to regulate the possession of wireless telegraphy apparatus.
- Act number
- Act 17 of 1933
- Year
- 1933
- Enacted on
- 11-09-1933
- In force from
- 01-01-1934
- Jurisdiction
- Central Act (India)
- Subjects
- Telecommunications And Postal Services
Read the full text of Indian Wireless Telegraphy Act, 1933 section by section on LawLens.
Official source: India Code