Moorshedabad Act, 1891

An Act to confirm and give effect to an Indenture between the Secretary of State and the Nawab Bahadoor of Moorshedabad, Amir-ul-Omrah.

Act number

Act 15 of 1891

Year

1891

Enacted on

21-03-1891

In force from

21-03-1891

Jurisdiction

Central Act (India)

Subjects

Land And Property

Read the full text of Moorshedabad Act, 1891 section by section on LawLens.

Official source: India Code