Anand Marriage Act, 1909
आनन्द विवाह अधिनियम,1909
An Act to remove doubts as to the validity of the marriage ceremony common among the Sikhs called Anand.
- Act number
- Act 7 of 1909
- Year
- 1909
- Enacted on
- 22-10-1909
- In force from
- 22-10-1909
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Anand Marriage Act, 1909 section by section on LawLens.
Official source: India Code