National Jute Board Act, 2008
राष्ट्रीय जूट बोर्ड अधिनियम, 2008
An Act to provide for the establishment of a National Jute Board for the development of the cultivation, manufacture and marketing of jute and jute products and for matters connected therewith and incidental thereto.
- Act number
- Act 12 of 2009
- Year
- 2009
- Enacted on
- 12-02-2009
- In force from
- yet to be notified
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
Read the full text of National Jute Board Act, 2008 section by section on LawLens.
Official source: India Code