Victoria Memorial Act, 1903
विक्टोरिया स्मारक अधिनियम, 1903
An Act to provide for the erection and management of the Victoria Memorial at Calcutta.
- Act number
- Act 10 of 1903
- Year
- 1903
- Enacted on
- 20-03-1903
- In force from
- 20-03-1903
- Jurisdiction
- Central Act (India)
- Subjects
- Trusts
Read the full text of Victoria Memorial Act, 1903 section by section on LawLens.
Official source: India Code