Atomic Energy Act, 1962

परमाणु ऊर्जा अधिनियम, 1962

An Act to provide for the development, control and use of atomic energy for the welfare of the people of India and for other peaceful purposes and for matters connected therewith.

Act number

Act 33 of 1962

Year

1962

Enacted on

15-09-1962

In force from

21-09-1962

Jurisdiction

Central Act (India)

Subjects

Energy And Electricity

Read the full text of Atomic Energy Act, 1962 section by section on LawLens.

Official source: India Code