Indecent Representation of Women (Prohibition) Act, 1986
स्त्री अशिष्ट रूपण (प्रतिषेध) अधिनियम, 1986
An Act to prohibit indecent representation of women through advertisements or in publications, writings, paintings, figures or in any other manner and for matters connected therewith or incidental thereto.
- Act number
- Act 60 of 1986
- Year
- 1986
- Enacted on
- 23-12-1986
- In force from
- 02-10-1987
- Jurisdiction
- Central Act (India)
- Subjects
- Women And Children, Media And Broadcasting
Read the full text of Indecent Representation of Women (Prohibition) Act, 1986 section by section on LawLens.
Official source: India Code