Dam Safety Act, 2021
राष्ट्रीय खाद्य प्रौद्योगिकी, उद्यमिता और प्रबंध संस्थान अधिनियम, 2021
An Act to repeal the Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020, the Farmers' Produce Trade and Commerce (Promotion and Facilitation) Act, 2020, the Essential Commodities (Amendment) Act, 2020 and to amend the Essential Commodities Act, 1955.
- Act number
- Act 41 of 2021
- Year
- 2021
- Enacted on
- 13-12-2021
- In force from
- 13-12-2021
- Jurisdiction
- Central Act (India)
- Subjects
- Disaster Management
Read the full text of Dam Safety Act, 2021 section by section on LawLens.
Official source: India Code