Anti-Apartheid (United Nations Convention) Act, 1981
रंगभेद विरोधी (संयुक्त राष्ट्र कन्वेंशन) अधिनियम,1981
An Act to give effect to the International Convention on the Suppression and Punishment of the Crime of Apartheid.
- Act number
- Act 48 of 1981
- Year
- 1981
- Enacted on
- 18-12-1981
- In force from
- 18-12-1981
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law, Human Rights
Read the full text of Anti-Apartheid (United Nations Convention) Act, 1981 section by section on LawLens.
Official source: India Code