Contempt of Courts Act, 1971
न्यायालय अवमान अधिनियम, 1971
An Act to define and limit the powers of certain courts in punishing contempts of courts and to regulate their procedure in relation thereto.
- Act number
- Act 70 of 1971
- Year
- 1971
- Enacted on
- 24-12-1971
- In force from
- 24-12-1971
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
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Official source: India Code