Lotteries (Regulation) Act, 1998
लाटरी (विनियमन) अधिनियम, 1998
An Act to regulate the lotteries and to provide for matters connected therewith and incidental thereto.
- Act number
- Act 17 of 1998
- Year
- 1998
- Enacted on
- 07-07-1998
- In force from
- 02-10-1997
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
Read the full text of Lotteries (Regulation) Act, 1998 section by section on LawLens.
Official source: India Code