Seamens Provident Fund Act, 1966
नाविक भविष्य-निधि अधिनियम,1966
An Act to provide for the institution of a provident fund for seamen.
- Act number
- Act 4 of 1966
- Year
- 1966
- Enacted on
- 26-03-1966
- In force from
- 26-03-1966
- Jurisdiction
- Central Act (India)
- Subjects
- Labour And Employment, Shipping And Maritime Law
Read the full text of Seamens Provident Fund Act, 1966 section by section on LawLens.
Official source: India Code