Customs Tariff Act, 1975

An Act to consolidate and amend the law relating the Customs Duties.

Act number

Act 51 of 1975

Year

1975

Enacted on

18-08-1975

In force from

02-08-1976

Jurisdiction

Central Act (India)

Subjects

Customs And Foreign Trade, Taxation

Read the full text of Customs Tariff Act, 1975 section by section on LawLens.

Official source: India Code