Central Boards of Revenue Act, 1963

केन्‍द्रीय राजस्‍व बोर्ड अधिनियम,1963

An Act to provide for the constitution of separate Boards of Revenue for Direct Taxes and for Excise and Customs and to amend certain enactments for the purpose of conferring powers and imposing duties on the said Boards.

Act number

Act 54 of 1963

Year

1963

Enacted on

30-12-1963

In force from

01-01-1964

Jurisdiction

Central Act (India)

Subjects

Taxation

Read the full text of Central Boards of Revenue Act, 1963 section by section on LawLens.

Official source: India Code