Public Records Act, 1993
लोक अभिलेख अधिनियम,1993
An Act to regulate the management, administration and preservation of public records of the Central Government, Union territory Administrations, public sector undertakings, statutory bodies and corporations, commissions and committees constituted by the Central Government or a Union territory Administration and matters connected therewith or incidental thereto.
- Act number
- Act 69 of 1993
- Year
- 1993
- Enacted on
- 21-12-1993
- In force from
- 01-03-1995
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Public Records Act, 1993 section by section on LawLens.
Official source: India Code