High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976
पटना उच्च न्यायालय (रांची में स्थायी न्यायपीठ की स्थापना) अधिनियम, 1976
An Act to provide for the establishment of a permanent bench of the High Court at Patna at Ranchi.
- Act number
- Act 57 of 1976
- Year
- 1976
- Enacted on
- 08-04-1976
- In force from
- 08-04-1976
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
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Official source: India Code