Specific Relief Act, 1963
विनिर्दिष्टक अनुतोष अधिनियम,1963
An Act to define and amend the law relating to certain kinds of specific relief.
- Act number
- Act 47 of 1963
- Year
- 1963
- Enacted on
- 13-12-1963
- In force from
- 01-03-1964
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure
Read the full text of Specific Relief Act, 1963 section by section on LawLens.
Official source: India Code