Rehabilitation Finance Administration Act, 1948
पुनर्वास वित्त प्रशासनअधिनियम,1948
An Act to establish the Rehabilitation Finance Administration.
- Act number
- Act 12 of 1948
- Year
- 1948
- Enacted on
- 23-03-1948
- In force from
- 01-06-1948
- Jurisdiction
- Central Act (India)
- Subjects
- Social Welfare, Banking And Finance
Read the full text of Rehabilitation Finance Administration Act, 1948 section by section on LawLens.
Official source: India Code