Khadi and Village Industries Commission Act, 1956
खादी और ग्रामोद्योग आयोग अधिनियम, 1956
An Act to provide for the establishment of a Commission for the development of Khadi and Village Industries and for matters connected therewith.
- Act number
- Act 61 of 1956
- Year
- 1956
- Enacted on
- 25-09-1956
- In force from
- 25-09-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Social Welfare
Read the full text of Khadi and Village Industries Commission Act, 1956 section by section on LawLens.
Official source: India Code