Lokpal and Lokayuktas Act, 2013
लोकपाल और लोकायुक्त अधिनियम, 2013.
An Act to provide for the establishment of a body of Lokpal for the Union and Lokayukta for States to inquire into allegations of corruption against certain public functionaries and for matters connected therewith or idental thereto.
- Act number
- Act 1 of 2014
- Year
- 2014
- Enacted on
- 01-01-2014
- In force from
- 16-01-2014
- Jurisdiction
- Central Act (India)
- Subjects
- Money Laundering And Anti Corruption
Read the full text of Lokpal and Lokayuktas Act, 2013 section by section on LawLens.
Official source: India Code