Andhra Pradesh and Mysore (Transfer of Territory) Act, 1968
आन्ध्र प्रदेश और मैसूर (राज्यक्षेत्र अन्तरण) अधिनियम,1968
An Act to provide for the transfer of certain territory from the State of Mysore to the State of Andhra Pradesh and for matters connected therewith.
- Act number
- Act 36 of 1968
- Year
- 1968
- Enacted on
- 22-08-1968
- In force from
- 22-08-1968
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
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Official source: India Code