Delhi (Urban Areas) Tenants Relief Act, 1961
An Act to provide relief to the tenants of land in the urban areas of the Union territory of Delhi.
- Act number
- Act 30 of 1961
- Year
- 1961
- Enacted on
- 28-08-1961
- In force from
- 28-08-1961
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Delhi (Urban Areas) Tenants Relief Act, 1961 section by section on LawLens.
Official source: India Code