Hindu Disposition of Property Act, 1916
हिन्दू संपत्ति व्ययन अधिनियम,1916
An act to remove certain existing disabilities in respect of the power of disposition of property by Hindus for the benefit of persons not in existence at the date of such disposition.
- Act number
- Act 15 of 1916
- Year
- 1916
- Enacted on
- 28-09-1916
- In force from
- 28-091916
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property, Family And Personal Law
Read the full text of Hindu Disposition of Property Act, 1916 section by section on LawLens.
Official source: India Code