Citizenship Act, 1955
नागरिकता अधिनियम, 1955
An Act to provide for the acquisition and determination of Indian citizenship.
- Act number
- Act 57 of 1955
- Year
- 1955
- Enacted on
- 30-12-1955
- In force from
- 30-12-1955
- Jurisdiction
- Central Act (India)
- Subjects
- Citizenship And Immigration
Read the full text of Citizenship Act, 1955 section by section on LawLens.
Official source: India Code